K.P. Thakur And Another vs State Of U.P. And Another
2013 Latest Caselaw 3440 ALL

Citation : 2013 Latest Caselaw 3440 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

K.P. Thakur And Another vs State Of U.P. And Another on 1 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 40418 of 2012
 

 
Applicant :- K.P. Thakur And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Tripathi,S.K.Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Ashok Kumar
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Learned counsel for the applicants states that the interim order granted in the present case is expiring today, hence, the same may be ordered to be continued.

In view of the aforesaid submission, interim order, if any, is extended till the next date of listing.

List after three weeks.

Order Date :- 1.7.2013

Download the LatestLaws.com Mobile App