Smt.Majhali @ Majhali Devi ... vs State Of U.P.
2013 Latest Caselaw 3438 ALL

Citation : 2013 Latest Caselaw 3438 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Smt.Majhali @ Majhali Devi ... vs State Of U.P. on 1 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 764 of 2013
 

 
Applicant :- Smt.Majhali @ Majhali Devi (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mrs.Madhulika Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned State Counsel, list after one week.

No further adjournment would be given.

Report in regard to medical health of the applicant be filed positively on or before the next date of listing.

Order Date :- 1.7.2013

A.Nigam

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