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Udai Bhan Singh vs Sri Sanjay Mohan & Another.
2013 Latest Caselaw 3426 ALL

Citation : 2013 Latest Caselaw 3426 ALL
Judgement Date : 1 July, 2013

Allahabad High Court
Udai Bhan Singh vs Sri Sanjay Mohan & Another. on 1 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1462 of 2005
 

 
Applicant :- Udai Bhan Singh
 
Opposite Party :- Sri Sanjay Mohan & Another.
 
Counsel for Applicant :- Y.K.Mishra,Asit Kumar Nisad
 
Counsel for Opposite Party :- R.K.Srivastava
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No. 56078 of 2013)

None is present for the applicant.

List this application with the main case.

Order Date :- 1.7.2013

A.Nigam

 

 

 
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