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Visheshwar Singh Maurya And ... vs State Of U.P. And Another
2013 Latest Caselaw 3414 ALL

Citation : 2013 Latest Caselaw 3414 ALL
Judgement Date : 1 July, 2013

Allahabad High Court
Visheshwar Singh Maurya And ... vs State Of U.P. And Another on 1 July, 2013
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 40257 of 2012
 

 
Applicant :- Visheshwar Singh Maurya And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohd. Naushad Siddiqui,Pushkar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,D.K.Srivastava
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Mohd. Naushad Siddiqui, learned counsel for the applicants and Sri D.K. Srivastava, learned counsel for opp. party No.2.

As prayed, list in the week commencing from 15.7.2013.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 1.7.2013

NS

 

 

 
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