Rajeev Kumar Rai vs State Of U.P. & 2 Others
2013 Latest Caselaw 7573 ALL

Citation : 2013 Latest Caselaw 7573 ALL
Judgement Date : 20 December, 2013

Allahabad High Court

Rajeev Kumar Rai vs State Of U.P. & 2 Others on 20 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 69260 of 2013
 

 
Petitioner :- Rajeev Kumar Rai
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Shashi Kant Sharma
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the 2nd week of January, 2014.

Order Date :- 20.12.2013

SKM

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