Shalini Sachan vs State Of U.P. Thru' Secry., Basic ...
2013 Latest Caselaw 7561 ALL

Citation : 2013 Latest Caselaw 7561 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Shalini Sachan vs State Of U.P. Thru' Secry., Basic ... on 19 December, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 19699 of 2006
 

 
Petitioner :- Shalini Sachan
 
Respondent :- State Of U.P. Thru' Secry., Basic Education And Others
 
Counsel for Petitioner :- Ram Nath
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Withdrawl Application No. 302128 of 2013

Sri Ram Nath, learned counsel for the petitioner wants to withdraw to the present writ petition.

Prayer is allowed.

The writ petition is dismissed as withdrawn.

Order Date :- 19.12.2013

Priyanka

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