Vinay Kumar Singh vs D.I.O.S. Varanasi & Ors.
2013 Latest Caselaw 7560 ALL

Citation : 2013 Latest Caselaw 7560 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Vinay Kumar Singh vs D.I.O.S. Varanasi & Ors. on 19 December, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 23209 of 2002
 

 
Petitioner :- Vinay Kumar Singh
 
Respondent :- D.I.O.S. Varanasi & Ors.
 
Counsel for Petitioner :- D.S.M. Tripathi,C.B. Yadav
 
Counsel for Respondent :- C.S.C.,Kailash Pati Pandey,N.C. Tripathi,R.D. Tiwari
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri D.S.M. Tripathi, learned counsel for the petitioner.

Order Date :- 19.12.2013

Priyanka

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