Jitendra Kumar Parashar vs State Of U.P. And Others
2013 Latest Caselaw 7559 ALL

Citation : 2013 Latest Caselaw 7559 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Jitendra Kumar Parashar vs State Of U.P. And Others on 19 December, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 1539 of 2000
 

 
Petitioner :- Jitendra Kumar Parashar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vinai K. Gupta,Ajit Kumar,Hariom Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Hari Om Tiwari, learned counsel for the petitioner.

Order Date :- 19.12.2013

Priyanka

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