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Girindra Nath Mishra vs State Of U.P.And 3 Others
2013 Latest Caselaw 7557 ALL

Citation : 2013 Latest Caselaw 7557 ALL
Judgement Date : 19 December, 2013

Allahabad High Court
Girindra Nath Mishra vs State Of U.P.And 3 Others on 19 December, 2013
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 69333 of 2013
 

 
Petitioner :- Girindra Nath Mishra
 
Respondent :- State Of U.P.And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar Pandey
 
Counsel for Respondent :- C.S.C.,R.K.Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Sri V.K. Somvanshi, Advocate holding brief of Sri R.K.Srivastava, learned counsel appearing for respondent nos.2 to 4 prays for and is allowed three weeks' time to file counter affidavit.

List thereafter.

Order Date :- 19.12.2013

SKM

 

 

 
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