Suresh Chand Dubey vs Dy. Registrar Co-Operative ...
2013 Latest Caselaw 7556 ALL

Citation : 2013 Latest Caselaw 7556 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Suresh Chand Dubey vs Dy. Registrar Co-Operative ... on 19 December, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 26026 of 2003
 

 
Petitioner :- Suresh Chand Dubey
 
Respondent :- Dy. Registrar Co-Operative Vindhyachal Region & Ors.
 
Counsel for Petitioner :- Yogesh Dutt Mishra
 
Counsel for Respondent :- C.S.C.,Anand Prakash Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, list in the next cause list.

Order Date :- 19.12.2013

Priyanka

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