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Shiv Shankar Singh vs State Of U.P. And Others
2013 Latest Caselaw 7554 ALL

Citation : 2013 Latest Caselaw 7554 ALL
Judgement Date : 19 December, 2013

Allahabad High Court
Shiv Shankar Singh vs State Of U.P. And Others on 19 December, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 34559 of 2007
 

 
Petitioner :- Shiv Shankar Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- G.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,A.N. Pandey,Ashok Khare,U.B.Singh,V.B. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri A.N. Pandey, learned counsel for the respondent.

Order Date :- 19.12.2013

Priyanka

 

 

 
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