Mandrika Prasad Singh vs State Of U.P.& 5 Ors.
2013 Latest Caselaw 7552 ALL

Citation : 2013 Latest Caselaw 7552 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Mandrika Prasad Singh vs State Of U.P.& 5 Ors. on 19 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 66281 of 2013
 

 
Petitioner :- Mandrika Prasad Singh
 
Respondent :- State Of U.P.& 5 Ors.
 
Counsel for Petitioner :- Rakesh Pande
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 19.12.2013

SKM

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