Mukhtar Yadava And Others vs State Of U.P. And Others
2013 Latest Caselaw 7550 ALL

Citation : 2013 Latest Caselaw 7550 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Mukhtar Yadava And Others vs State Of U.P. And Others on 19 December, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 69276 of 2005
 

 
Petitioner :- Mukhtar Yadava And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rahul Jain,Miss Afshan Shafaut,Mohd. Mustafa Khan
 
Counsel for Respondent :- C.S.C.,Suresh Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Rahul Jain, learned counsel for the petitioners.

Order Date :- 19.12.2013

Priyanka

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