Shiv Shankar (No. 991401231 ... vs Union Of India Thru' Secy. Defence ...
2013 Latest Caselaw 7549 ALL

Citation : 2013 Latest Caselaw 7549 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Shiv Shankar (No. 991401231 ... vs Union Of India Thru' Secy. Defence ... on 19 December, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 51284 of 2005
 

 
Petitioner :- Shiv Shankar (No. 991401231 Ct/Dvr)
 
Respondent :- Union Of India Thru' Secy. Defence And Others
 
Counsel for Petitioner :- Aditya Kumar Singh,A.K. Malviya,M.C.Chaturvedi,S.K. Mishra,Sanjeev Singh,Sunil Kumar Mehta
 
Counsel for Respondent :- S.S.C.,Himanshu Singh,K.C.Sinha,Vijendra Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri M.C. Chaturvedi, learned counsel for the petitioner.

Order Date :- 19.12.2013

Priyanka

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