North Zone Culture Centre ... vs Union Of India And Others
2013 Latest Caselaw 7547 ALL

Citation : 2013 Latest Caselaw 7547 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

North Zone Culture Centre ... vs Union Of India And Others on 19 December, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 8692 of 2003
 

 
Petitioner :- North Zone Culture Centre Karamchari Kalyan Sangh
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Mrs. Bushra Maryam,Anita Singh,K.P. Agrawal,V.Kumar
 
Counsel for Respondent :- Ssc,B.N. Singh,R.Kumar,Vipul Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Vipul Kumar, learned counsel for the respondents.

List peremptorily in the next cause list.

Order Date :- 19.12.2013

Priyanka

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