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Lakshmi Kant Saxena vs Hon'Ble High Court Of Judicature ...
2013 Latest Caselaw 7544 ALL

Citation : 2013 Latest Caselaw 7544 ALL
Judgement Date : 19 December, 2013

Allahabad High Court
Lakshmi Kant Saxena vs Hon'Ble High Court Of Judicature ... on 19 December, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 38110 of 2007
 

 
Petitioner :- Lakshmi Kant Saxena
 
Respondent :- Hon'Ble High Court Of Judicature At Allahabad And Others
 
Counsel for Petitioner :- Arvind Kumar Tewari
 
Counsel for Respondent :- C.S.C.,Yashwant Verma
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Withdrawl Application No. 234022 of 2013

Sri K.N. Kesarwani, learned counsel for the petitioner wants to withdraw  the present writ petition. 

Prayer is allowed.

The writ petition is dismissed as withdrawn.

Interim order, if any stand discharged.

Order Date :- 19.12.2013

Priyanka

 

 

 
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