Citation : 2013 Latest Caselaw 7531 ALL
Judgement Date : 18 December, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 69735 of 2013 Petitioner :- Prakash Chandra Chaurasiya Respondent :- State Of U.P. & 4 Others Counsel for Petitioner :- K. Ajit,Pramod Kumar Singh Counsel for Respondent :- C.S.C,K.N. Mishra Hon'ble Abhinava Upadhya,J.
As prayed, put up day after tomorrow, i.e.20.12.2013, as fresh.
Order Date :- 18.12.2013
SKM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!