Hari Prasad Saxena vs State Of U.P. & 4 Others
2013 Latest Caselaw 7523 ALL

Citation : 2013 Latest Caselaw 7523 ALL
Judgement Date : 18 December, 2013

Allahabad High Court

Hari Prasad Saxena vs State Of U.P. & 4 Others on 18 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 69775 of 2013
 

 
Petitioner :- Hari Prasad Saxena
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- R.P.S. Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner submits that after filing of the writ petition certain new developments have taken place for which he needs to file amedment application.

As prayed, list on 6.1.2014.

Order Date :- 18.12.2013

SKM

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