Suresh Lal vs State Of U.P. & 3 Others
2013 Latest Caselaw 7519 ALL

Citation : 2013 Latest Caselaw 7519 ALL
Judgement Date : 18 December, 2013

Allahabad High Court

Suresh Lal vs State Of U.P. & 3 Others on 18 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 69713 of 2013
 

 
Petitioner :- Suresh Lal
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Smt. Anita Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e.20.12.2013, as fresh.

Order Date :- 18.12.2013

SKM

Download the LatestLaws.com Mobile App