Shahid Masihuzamma vs State Of U.P. & Another
2013 Latest Caselaw 7473 ALL

Citation : 2013 Latest Caselaw 7473 ALL
Judgement Date : 13 December, 2013

Allahabad High Court

Shahid Masihuzamma vs State Of U.P. & Another on 13 December, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 68607 of 2013
 

 
Petitioner :- Shahid Masihuzamma
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- S.M. Haider Zaidi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List in week commencing 20.1.2014.

Order Date :- 13.12.2013

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