Sanjeev Kumar vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 7447 ALL

Citation : 2013 Latest Caselaw 7447 ALL
Judgement Date : 12 December, 2013

Allahabad High Court

Sanjeev Kumar vs State Of U.P. Thru Secy. And 2 ... on 12 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 20280 of 2013
 

 
Petitioner :- Sanjeev Kumar
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Bheem Singh
 
Counsel for Respondent :- C.S.C.,B. Dayal
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

For order see order of the date passed on separate sheets kept in Writ Petition No. 56485 of 2013 ( Smt. Rekha Rani vs. State of U.P. & Others).

Order Date :- 12.12.2013

Priyanka

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