Raj Kumar Yadav vs Union Of India & 2 Others
2013 Latest Caselaw 7445 ALL

Citation : 2013 Latest Caselaw 7445 ALL
Judgement Date : 12 December, 2013

Allahabad High Court

Raj Kumar Yadav vs Union Of India & 2 Others on 12 December, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 68066 of 2013
 

 
Petitioner :- Raj Kumar Yadav
 
Respondent :- Union Of India & 2 Others
 
Counsel for Petitioner :- V.K. Singh,Rajesh Kumar Tiwari
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 12.12.2013

Download the LatestLaws.com Mobile App