Abdul Azeem Khan vs State Of U.P. & Another
2013 Latest Caselaw 7442 ALL

Citation : 2013 Latest Caselaw 7442 ALL
Judgement Date : 12 December, 2013

Allahabad High Court

Abdul Azeem Khan vs State Of U.P. & Another on 12 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 67155 of 2013
 

 
Petitioner :- Abdul Azeem Khan
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Satish Chaturvedi,Ajit Ray
 
Counsel for Respondent :- C.S.C.,Satyam Singh,Shiv Nath Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

For order see order of the date passed on separate sheets kept in Writ Petition No. 56485 of 2013 ( Smt. Rekha Rani vs. State of U.P. & Others).

Order Date :- 12.12.2013

Priyanka

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