Rajesh Kumar Saxena vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 7441 ALL

Citation : 2013 Latest Caselaw 7441 ALL
Judgement Date : 12 December, 2013

Allahabad High Court

Rajesh Kumar Saxena vs State Of U.P. Thru Secy. And 4 ... on 12 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 56837 of 2013
 

 
Petitioner :- Rajesh Kumar Saxena
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Neeraj Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar Singh,Nilamber Tripathi,R.M. Upadhyay
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

For order see order of the date passed on separate sheets kept in Writ Petition No. 56485 of 2013 ( Smt. Rekha Rani vs. State of U.P. & Others).

Order Date :- 12.12.2013

Priyanka

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