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Dr. Prem Kumar Mallick & Another vs Union Of India & 3 Others
2013 Latest Caselaw 7437 ALL

Citation : 2013 Latest Caselaw 7437 ALL
Judgement Date : 12 December, 2013

Allahabad High Court
Dr. Prem Kumar Mallick & Another vs Union Of India & 3 Others on 12 December, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 68192 of 2013
 

 
Petitioner :- Dr. Prem Kumar Mallick & Another
 
Respondent :- Union Of India & 3 Others
 
Counsel for Petitioner :- D.K. Singh,V.K. Singh
 
Counsel for Respondent :- A.S.G.I.,Ram Gopal Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri S. Shekhar, Advocate, appears on behalf of respondent nos. 2, 3 and 4 and Sri Akhilesh Kumar Srivastava, Advocate, put his appearance on behalf of Union of India.

Learned counsel for the respondents may file counter affidavit within two weeks.

Put up on 8.1.2014 as fresh.

Order Date :- 12.12.2013

OP

 

 

 
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