Sudesh Kumar Arora Alias Swadesh ... vs State Of U.P. And 2 Others
2013 Latest Caselaw 7432 ALL

Citation : 2013 Latest Caselaw 7432 ALL
Judgement Date : 12 December, 2013

Allahabad High Court

Sudesh Kumar Arora Alias Swadesh ... vs State Of U.P. And 2 Others on 12 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 57531 of 2013
 

 
Petitioner :- Sudesh Kumar Arora Alias Swadesh Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- K.D. Tripathi
 
Counsel for Respondent :- C.S.C.,J.N. Maurya,M.C. Chaturvedi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

For order see order of the date passed on separate sheets kept in Writ Petition No. 56485 of 2013 ( Smt. Rekha Rani vs. State of U.P. & Others).

Order Date :- 12.12.2013

Priyanka

Download the LatestLaws.com Mobile App