Smt. Soni Devi vs Defence Estate Officer ...
2013 Latest Caselaw 7405 ALL

Citation : 2013 Latest Caselaw 7405 ALL
Judgement Date : 11 December, 2013

Allahabad High Court

Smt. Soni Devi vs Defence Estate Officer ... on 11 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 67621 of 2013
 

 
Petitioner :- Smt. Soni Devi
 
Respondent :- Defence Estate Officer Cantonment Board & Another
 
Counsel for Petitioner :- Tarun Verma
 
Counsel for Respondent :- A.K. Singh,S.D. Dube
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Heard learned counsel for the petitioner and Sri S.D. Dube for the respondents.

After the matter was argued at some length, counsel for the petitioner submits that the writ petition may be dismissed as not pressed.

In view of the aforesaid statement, writ petition is dismissed as not pressed.

Order Date :- 11.12.2013

Priyanka

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