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Rajendra Kumar Singh vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 7383 ALL

Citation : 2013 Latest Caselaw 7383 ALL
Judgement Date : 10 December, 2013

Allahabad High Court
Rajendra Kumar Singh vs State Of U.P.& 3 Ors. on 10 December, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 61324 of 2013
 

 
Petitioner :- Rajendra Kumar Singh
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Akhilesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Arun K.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Put up on Tuesday (17.12.2013) as fresh. Till the next date of listing, interim order shall continue.

Order Date :- 10.12.2013

OP

 

 

 
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