Dr. Atul Darbari vs State Of U.P. And Another
2013 Latest Caselaw 7355 ALL

Citation : 2013 Latest Caselaw 7355 ALL
Judgement Date : 9 December, 2013

Allahabad High Court

Dr. Atul Darbari vs State Of U.P. And Another on 9 December, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 67125 of 2013
 

 
Petitioner :- Dr. Atul Darbari
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Shakti Swarup Nigam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List in week commencing 6.1.2014.

Order Date :- 9.12.2013

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