Anil Kumar Shukla vs State Of U.P. & Others
2013 Latest Caselaw 7343 ALL

Citation : 2013 Latest Caselaw 7343 ALL
Judgement Date : 9 December, 2013

Allahabad High Court

Anil Kumar Shukla vs State Of U.P. & Others on 9 December, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 31973 of 2012
 

 
Petitioner :- Anil Kumar Shukla
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Vinod Kumar Shukla
 
Counsel for Respondent :- C.S.C.,V.P. Mathur
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Civil Misc. Correction Application.

In second paragraph of the order dated 25.11.2013, in place of words "U.P. Lok Sewa Ayoj", the words "U.P. Lok Sewa Ayog" be read and in place of words "19.8.97" the words "19.8.87" be read.

The application is allowed.

Order Date :- 9.12.2013

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