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Smt. Chitra vs Union Of India And 4 Others
2013 Latest Caselaw 7328 ALL

Citation : 2013 Latest Caselaw 7328 ALL
Judgement Date : 6 December, 2013

Allahabad High Court
Smt. Chitra vs Union Of India And 4 Others on 6 December, 2013
Bench: Arun Tandon, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 42153 of 2013
 

 
Petitioner :- Smt. Chitra
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Dinesh Kumar
 
Counsel for Respondent :- A.S.G.I.,Fujail Ahmad Ansari,Gulab Anand,Prakash Padia,S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Heard in part.

Put up on 18.12.2013 so that the Sri Prakash Padia and  Sri Vikas Budhwar may explain as to what meaning is to be attached to the word "Bijnor urban" and how the boundaries of Bijnor urban are to be determined in terms of the aforesaid.

Put up as unlisted on 18.12.2013.

Order Date :- 6.12.2013

Priyanka

 

 

 
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