M/S Ozone Builders And Developers ... vs State Of U.P. And 3 Others
2013 Latest Caselaw 7324 ALL

Citation : 2013 Latest Caselaw 7324 ALL
Judgement Date : 6 December, 2013

Allahabad High Court

M/S Ozone Builders And Developers ... vs State Of U.P. And 3 Others on 6 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 53710 of 2013
 

 
Petitioner :- M/S Ozone Builders And Developers Pvt. Ltd.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.,Satyam Yadav
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Put up on Monday i.e. 11.12.2013. In some of the connected matters, Jal Sansthan, Allahabad and Nagar Nigam, Allahabad are parties and both the parties shall be present on that date, since the issues involved in the matters are identical.

Put up on 11.12.2013.

Order Date :- 6.12.2013

Priyanka

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