Smt. Meena vs Indian Oil Corporation Ltd. And ...
2013 Latest Caselaw 7323 ALL

Citation : 2013 Latest Caselaw 7323 ALL
Judgement Date : 6 December, 2013

Allahabad High Court

Smt. Meena vs Indian Oil Corporation Ltd. And ... on 6 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 55085 of 2012
 

 
Petitioner :- Smt. Meena
 
Respondent :- Indian Oil Corporation Ltd. And Others
 
Counsel for Petitioner :- Rakesh Kumar
 
Counsel for Respondent :- P. Padia,S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

For order, see the detail of writ petition No. 35585 of 2012 Smt. Shiv Kumari vs. Indian Oil Corporation Ltd. and Others.

Order Date :- 6.12.2013

Priyanka

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