Ram Prasad Jaiswal vs Central Bureau Of Investigation
2013 Latest Caselaw 7314 ALL

Citation : 2013 Latest Caselaw 7314 ALL
Judgement Date : 5 December, 2013

Allahabad High Court

Ram Prasad Jaiswal vs Central Bureau Of Investigation on 5 December, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4310 of 2013
 

 
Applicant :- Ram Prasad Jaiswal
 
Opposite Party :- Central Bureau Of Investigation
 
Counsel for Applicant :- B.P.Singh,Abhisekh Tandon,Bijai Prakash Tiwari,Dileep Kumar,Rahul Chaudhary,Rajarshi Gupta,Satish Trivedi
 
Counsel for Opposite Party :- Anurag Khanna
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Bail granted.

For order see order of date passed on CRIMINAL MISC. BAIL APPLICATION No. - 4314 of 2013 on separate sheets.

Order Date :- 5.12.2013

Monika

Download the LatestLaws.com Mobile App