Vineet Kumar vs Union Of India And 2 Others
2013 Latest Caselaw 7305 ALL

Citation : 2013 Latest Caselaw 7305 ALL
Judgement Date : 4 December, 2013

Allahabad High Court

Vineet Kumar vs Union Of India And 2 Others on 4 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 53986 of 2013
 

 
Petitioner :- Vineet Kumar
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Nipun Singh,Anurag Khanna
 
Counsel for Respondent :- A.S.G.I.,S.C.,Vikash Budhwar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the Indian Oil Corporation prays for and is granted till 17.12.2013 for filing counter affidavit.

List on 17.12.2013.

Interim order to continue till then.

Order Date :- 4.12.2013

Priyanka

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