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Abhilash Pastore vs Indian Oil Corporation Ltd. And ...
2013 Latest Caselaw 7300 ALL

Citation : 2013 Latest Caselaw 7300 ALL
Judgement Date : 4 December, 2013

Allahabad High Court
Abhilash Pastore vs Indian Oil Corporation Ltd. And ... on 4 December, 2013
Bench: Arun Tandon, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 17535 of 2012
 

 
Petitioner :- Abhilash Pastore
 
Respondent :- Indian Oil Corporation Ltd. And Others
 
Counsel for Petitioner :- Rakesh Kumar
 
Counsel for Respondent :- Prakash Padia,Tarun Kumar Tripathi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Rakesh Kumar, learned counsel for the petitioner.

List on 13.12.2013, peremptorily at the top of the cause list.

Order Date :- 4.12.2013

Priyanka

 

 

 
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