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Yatinder Singh & Others vs Smt. Hemlata Trivedi
2013 Latest Caselaw 7292 ALL

Citation : 2013 Latest Caselaw 7292 ALL
Judgement Date : 4 December, 2013

Allahabad High Court
Yatinder Singh & Others vs Smt. Hemlata Trivedi on 4 December, 2013
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- RENT CONTROL No. - 62 of 2000
 

 
Petitioner :- Yatinder Singh & Others
 
Respondent :- Smt. Hemlata Trivedi
 
Counsel for Petitioner :- Ruchir Grover,Agendra Sinha,Alok Sinha
 
Counsel for Respondent :- K.C. Tripathi
 

 
Hon'ble Sibghat Ullah Khan,J.

List in the next cause list.

Order Date :- 4.12.2013

mks

 

 

 
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