Paras Nath vs Deputy Director Of ...
2013 Latest Caselaw 7281 ALL

Citation : 2013 Latest Caselaw 7281 ALL
Judgement Date : 3 December, 2013

Allahabad High Court

Paras Nath vs Deputy Director Of ... on 3 December, 2013

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- CONSOLIDATION No. - 619 of 2013
 

 
Petitioner :- Paras Nath
 
Respondent :- Deputy Director Of Consolidation, Faizabad & Others
 
Counsel for Petitioner :- Chhotey Lal Yadav,C.L. Yadav
 
Counsel for Respondent :- C.S.C.,Mushtaq Ahmad Siddiqui
 

 
Hon'ble Sibghat Ullah Khan,J.

List on 19.12.2013.

If any interim order is operating till date, the same shall remain in operation until next date.

Order Date :- 3.12.2013

mks

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