Prabhas Singh vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 7279 ALL

Citation : 2013 Latest Caselaw 7279 ALL
Judgement Date : 3 December, 2013

Allahabad High Court

Prabhas Singh vs State Of U.P. Thru Secy. And 2 ... on 3 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 54628 of 2013
 

 
Petitioner :- Prabhas Singh
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- P.C. Mishra,Manjul Mishra
 
Counsel for Respondent :- C.S.C.,Dhananjay Awasthi,M.L. Srivastava
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

On the request of Sri U.N. Sharma, put up on 20.12.2013.

Order Date :- 3.12.2013

Priyanka

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