Smt. Shiv Kumari vs Indian Oil Corporation Ltd. And ...
2013 Latest Caselaw 7277 ALL

Citation : 2013 Latest Caselaw 7277 ALL
Judgement Date : 3 December, 2013

Allahabad High Court

Smt. Shiv Kumari vs Indian Oil Corporation Ltd. And ... on 3 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 35585 of 2012
 

 
Petitioner :- Smt. Shiv Kumari
 
Respondent :- Indian Oil Corporation Ltd. And Others
 
Counsel for Petitioner :- Nirvikar Gupta
 
Counsel for Respondent :- Prakash Padia,Rakesh Kumar,S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

On the request of the learned counsel for the parties, put up on 6.12.2013.

Order Date :- 3.12.2013

Priyanka

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