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V.K.Singh vs State Of U.P.
2013 Latest Caselaw 7250 ALL

Citation : 2013 Latest Caselaw 7250 ALL
Judgement Date : 2 December, 2013

Allahabad High Court
V.K.Singh vs State Of U.P. on 2 December, 2013
Bench: Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- SERVICE SINGLE No. - 5638 of 1992
 

 
Petitioner :- V.K.Singh
 
Respondent :- State Of U.P.
 
Hon'ble Rakesh Srivastava,J.

List has been revised.

No one appears on behalf of the petitioner to press this petition.

Petition is accordingly dismissed for non prosecution.

Interim order, if any, stands discharged.

Order Date :- 2.12.2013

I.A. Siddiqui

 

 

 
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