Managing Committee Shibli ... vs State Of U.P. & 5 Ors.
2013 Latest Caselaw 5307 ALL

Citation : 2013 Latest Caselaw 5307 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Managing Committee Shibli ... vs State Of U.P. & 5 Ors. on 30 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 44972 of 2013
 

 
Petitioner :- Managing Committee Shibli National Pg College
 
Respondent :- State Of U.P. & 5 Ors.
 
Counsel for Petitioner :- J.P. Singh,M.D. Singh Shekhar
 
Counsel for Respondent :- C.S.C.,Gautam Baghel,Manish Goyal,S.K. Singh Paliwal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Learned Standing Counsel appears on behalf of respondent no. 1, Sri Ajit Kumar Singh, Advocate, appears on behalf of respondent nos. 2 & 3, Sri Ashok Khare, Senior Advocate, appears on behalf of respondent nos. 4 & 5 and Sri Manish Goyal, Advocate, appears on behalf of respondent no. 6.

Sri Ajit Kumar Singh, learned counsel appearing on behalf of the University is directed to produce the record relating to grant of approval of the selection/appointment of Dr. Afsar Ali.

Put up on Tuesday (3.9.2013) as fresh.

Order Date :- 30.8.2013