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Naresh vs State Of U.P.
2013 Latest Caselaw 5306 ALL

Citation : 2013 Latest Caselaw 5306 ALL
Judgement Date : 30 August, 2013

Allahabad High Court
Naresh vs State Of U.P. on 30 August, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 368 of 2013
 

 
Appellant :- Naresh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Babu Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of appellant in support of the appeal.

This appeal is reported to be filed beyond time by 117 days.

Learned AGA prays for and is granted three weeks' time to file counter affidavit to the affidavit filed in support of the delay condonation application.

List thereafter along with Criminal Appeal No.1735 of 2013, Suraj Pal & 2 Others Vs. State Of U.P.

Order Date :- 30.8.2013

Mustaqeem.

 

 

 
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