Rakesh Sharma vs State Of U.P.
2013 Latest Caselaw 5300 ALL

Citation : 2013 Latest Caselaw 5300 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Rakesh Sharma vs State Of U.P. on 30 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3635 of 2013
 

 
Appellant :- Rakesh Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.N. Srivastava,P.K. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Put up on 3rd September, 2013 as unlisted.

Order Date :- 30.8.2013

Mustaqeem.

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