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Union Of India & 4 Ors. vs Pramod Kumar Bhardwaj And Anr.
2013 Latest Caselaw 5290 ALL

Citation : 2013 Latest Caselaw 5290 ALL
Judgement Date : 30 August, 2013

Allahabad High Court
Union Of India & 4 Ors. vs Pramod Kumar Bhardwaj And Anr. on 30 August, 2013
Bench: Rajes Kumar, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 37482 of 2013
 

 
Petitioner :- Union Of India & 4 Ors.
 
Respondent :- Pramod Kumar Bhardwaj And Anr.
 
Counsel for Petitioner :- Ashok Singh,R.B. Singhal
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

List after three weeks. Office is directed to give a fresh report about the service of notice on the respondents.

Till the next date of listing, interim order shall continue.

Order Date :- 30.8.2013

OP

 

 

 
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