Dirgvendra @ Durvendra & Another vs State Of U.P.
2013 Latest Caselaw 5284 ALL

Citation : 2013 Latest Caselaw 5284 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Dirgvendra @ Durvendra & Another vs State Of U.P. on 30 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3623 of 2013
 

 
Appellant :- Dirgvendra @ Durvendra & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,Satchidanand Tiwari,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellants and the learned AGA.

Admit.

Summon the lower court record.

List in the week commencing 30th September, 2013 for consideration of prayer for bail.

In the meantime learned AGA may file written objection.

Order Date :- 30.8.2013

Mustaqeem.

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