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M/S The Baghpat Cooperative Sugar ... vs Commissioner Of Commercial ...
2013 Latest Caselaw 5270 ALL

Citation : 2013 Latest Caselaw 5270 ALL
Judgement Date : 29 August, 2013

Allahabad High Court
M/S The Baghpat Cooperative Sugar ... vs Commissioner Of Commercial ... on 29 August, 2013
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION No. - 659 of 2013
 

 
Applicant :- M/S The Baghpat Cooperative Sugar Mills Ltd.
 
Opposite Party :- Commissioner Of Commercial Taxes, U.P. Lucknow
 
Counsel for Applicant :- Krishna Agrawal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

The findings recorded by the Tribunal are based on appreciation of evidence which cannot be termed as perverse or based on no evidence.

No question of law arises.

Therefore, the Revision is dismissed.

Dated :29 .08.2013

VR/CTR 659/13

 

 

 
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