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The Commissioner, Commercial ... vs M/S Ramdayal, Mahipat Khera, ...
2013 Latest Caselaw 5262 ALL

Citation : 2013 Latest Caselaw 5262 ALL
Judgement Date : 29 August, 2013

Allahabad High Court
The Commissioner, Commercial ... vs M/S Ramdayal, Mahipat Khera, ... on 29 August, 2013
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION No. - 662 of 2013
 

 
Applicant :- The Commissioner, Commercial Tax, U.P. Lucknow.
 
Opposite Party :- M/S Ramdayal, Mahipat Khera, Unnao
 
Counsel for Applicant :- Standing Counsel
 

 
Hon'ble Arun Tandon,J.

Issue notice to the respondents fixing 30.09.2013 as the date.

Steps may be taken within a week from today by speed post.

In the notices it shall be indicated that the matter shall be finally disposed of on the next date fixed.

List on 30.09.2013.

Dated :29 .08.2013

VR/CTR 662/13

 

 

 
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