Ashok Kumar Pathak vs State Of U.P. And Others
2013 Latest Caselaw 5256 ALL

Citation : 2013 Latest Caselaw 5256 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

Ashok Kumar Pathak vs State Of U.P. And Others on 29 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 1950 of 2010
 

 
Appellant :- Ashok Kumar Pathak
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Hare Krishna Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Civil Misc. Review Petition No. 122157 of 2013

Sri Hare Krishna Misra, learned counsel for the applicant, states that his client does not want to press the Review Petition.

Accordingly, the Review Petition is dismissed as not pressed.

Order Date :- 29.8.2013

bgs/

Download the LatestLaws.com Mobile App