Shakeel vs State Of U.P. And 3 Others
2013 Latest Caselaw 5250 ALL

Citation : 2013 Latest Caselaw 5250 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

Shakeel vs State Of U.P. And 3 Others on 29 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43233 of 2013
 

 
Petitioner :- Shakeel
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjeev Kumar
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 7th August, 2013, the case has been put up today as a fresh case.

Sri Sanjeev Kumar, learned counsel for the petitioner has filed a fresh Copy of the Writ Petiton, as per the direction given in the Order dated 7th August, 2013.

Learned Standing Counsel appearing for the respondent Nos. 1 and 2 prays for time to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 6, 7, 8, 9 and 10 of the Writ Petition.

Let this be done by the next date fixed in the matter.

Put up as fresh on 25th September, 2013.

Order Date :- 29.8.2013

Priyanka